Allahabad High Court
Upsrtc vs Smr. Reena & Others on 11 January, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 3367 of 2009 Petitioner :- Upsrtc Respondent :- Smr. Reena & Others Petitioner Counsel :- J.N. Singh Respondent Counsel :- Birj Lal Shukla Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
This is an application for extension of time for depositing the awarded amount before the claims Tribunal.
Application is allowed.
Learned counsel for the appellant is permitted two weeks time to deposit the awarded amount as directed by this Court order dated 19.11.2009. Copy of the order be issued to the appellant's counsel within a week on payment of usual charges.
Order Date :- 11.1.2010 RKS/