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Delhi High Court

Vinod & Ors vs Babar Bhan & Ors on 31 May, 2012

Author: G.P. Mittal

Bench: G.P.Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Date of decision: 31st May, 2012
+    MAC.APP. 507/2012

     VINOD & ORS                                ..... Appellants
                          Through:   Mr. Navneet Goyal with
                                     Ms. Suman. N. Rawat, Adv.

                 versus

     BABAR BHAN & ORS                     ..... Respondents
                  Through:           Ms. Shantha Devi Raman,
                                     Advocate for R-3.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.234/2012 titled 'IFFCO TOKIO GENERAL INSURANCE CO. LTD. v. SMT. VINOD & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 31, 2012 vk