Gauhati High Court
Page No.# 1/6 vs The State Of Assam And 32 Ors on 6 February, 2026
Author: Nelson Sailo
Bench: Nelson Sailo
Page No.# 1/6
GAHC010044922021
2026:GAU-AS:1537
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1667/2021
EUSOB ALI SHEIKH
S/O LT. HAJI SHOMSER ALI SHEIKH, R/O GOURIPUR, P.O. AND P.S.
GOURIPUR, DIST. DHUBRI, ASSAM, PIN 783331
VERSUS
THE STATE OF ASSAM AND 32 ORS
REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM,
EDUCATION (ELEMENTARY) DEPTT., DISPUR, GHY 6
2:THE SELECTION BOARD
REPRESENTED BY ITS CHAIRMAN CUM THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI 6
3:THE DIRECTOR OF STATE COUNCIL OF EDUCATIONAL RESEARCH AND
TRAINING
ASSAM
KAHILIPARA
GHY 19
4:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECY. TO THE GOVT. OF ASSAM
JAWAHAR NAGAR
GHY 29
5:BIMAN CHANDRA DUTTA
SR. LECTURER DIET SIVASAGAR
SONARI
P.O. BHOJO
DIST. SIVASAGAR
ASSAM
Page No.# 2/6
PIN 785691
6:MRINAL CHOUDHURY
SR. LECTURER DIET BARPETA
P.O. HOWLY
DIST. BARPETA
ASSAM
PIN 781316
7:RUP NATH DAS
SR. LECTURER DIET
BONGAIGAON
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
8:DAISY GOGOI
SR. LECTURER DIET
KAMRUP
P.O. MIRZA
DIST. KAMRUP
ASSAM
PIN 781125
9:MUNINDRA MALAKAR
SR. LECTURER DIET NALBARI
P.O. KARIA
DIST. NALBARI
ASSAM
PIN 781339
10:ANJAN BORAH
SR. LECTURER DIET NAGAON
P.O. SAMAGURI
DIST. NAGAON
ASSAM
PIN 782140
11:ANANTA GOGOI
SR. LECTURER DIET JORHAT
P.O. TITABAR
DIST. JORHAT
ASSAM
PIN 785630
12:SIMANTA BARTHAKUR
SR. LECTURER CUM INCHARGE PRINCIPAL OF DIET GOALPARA
Page No.# 3/6
DUDHNOI DIST. GOALPARA P.O.- DUDHNOI ASSAM
PIN 783124.
13:SHARMISTHA CHOUDHURY
SR. LECTURER DIET HAILAKANDI
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN 788151
14:KISHORE KR. DAS
SR. LECTURER DIET MORIGAON
P.O. MORIGAON
DIST. MORIGAON
ASSAM
PIN 782105
15:KAMAL KR. GOYARI
SR. LECTURER DIET KOKRAJHAR
P.O. GAURANGNAGAR
DIST. KOKRAJHAR
ASSAM
PIN 783370
16:DWIJEN CH. SARMAH
SR. LECTURER DIET HAILAKANDI
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN 788151
17:DHARITRI BORDOLOI KHARGHORIA
SR. LECTURER DIET GOLAGHAT
P.O. DERGAON
DIST. GOLAGHAT
ASSAM
PIN 785614
18:LABANYA KR. DAS
SR. LECTURER DIET NALBARI
P.O. KARIA
DIST. NALBARI
ASSAM
PIN 781339
19:SANSITA GOGOI
SR. LECTURER DIET TINSUKIA
P.O. SRIPURIA
Page No.# 4/6
DIST. TINSUKIA
ASSAM
PIN 786145
20:CHINMAY TALUKDAR
SR. LECTURER DIET DHUBRI
P.O. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN 783334
21:PROBHAT RANJAN NATH
SR. LECTURER DIET KARIMGANJ
P.O. KALIGANJ
DIST. KARIMGANJ
ASSAM
PIN 788720
22:SATYENDRA BASUMATARY
SR. LECTURER DIET KOKRAJHAR
P.O. GOURANGNAGAR
DIST. KOKRAJHAR
ASSAM
PIN 783370
23:PARESH BHAGAWATI
SR. LECTURER
DIET LAKHIMPUR
AZAD
P.O. AZAD
DIST. LAKHIMPUR
ASSAM
PIN 787031
24:NASIR UDDIN
SR. LECTURER DIET BARPETA
P.O. HOWLY
DIST. BARPETA
ASSAM
PIN 781316
25:DIPTI BORDOLOI
SR. LECTURER DIET GOLAGHAT
P.O. DERGAON
DIST. GOLAGHAT
ASSAM
PIN 785614
Page No.# 5/6
26:MITALI DEORI
SR. LECTURER DIET TINSUKIA
P.O. SRIPURIA
DIST. TINSUKIA
ASSAM
PIN 786145
27:RITA CHALIHA
SR. LECTURER
DIET JORHAT
TITABOR P.O. PURAN TITABOR
DIST. JORHAT
ASSAM
PIN 785630
28:GOBINDA MEDHI
SR. LECTURER DIET BONGAIGAON
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
29:INDRANI BORGOHAI
SR. LECTURER DIET NAGAON
P.O. SAMAGURI
DIST. NAGAON
ASSAM
PIN 782140
30:IVA DEVI
SE. LECTURER DIET MORIGAON
P.O. MROGAON
DIST. MORIGAON
ASSAM
PIN 782105
31:BIPASHA CHOUDHURY PATHAK
SR. LECTURER DIET BONGAIGAON
P.O. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
32:MAHI KANTA DAS
SR. LECTURER DIET DARRANG
P.O. DALGAON
DIST. DARRANG
ASSAM
Page No.# 6/6
PIN 784116
33:ANUJ KR. BHATTACHARJYA
SR. LECTURER CUM INCHARGE PRINCIPAL
DIET DIBRUGARH
CHABUA P.O. BISHMILE (CHABUA) DIST. DIBRUGARH
ASSAM
PIN 78618
Advocate for the Petitioner : MR. U K NAIR, MR J ISLAM,MD H R AHMED
Advocate for the Respondent : SC, ELEM. EDU, MR. M KALITA (R-20),MR. J HATIMURIA (R-
20),SC, APSC
BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
Date : 06.02.2026 Mr. H. R. Ahmed, learned counsel for the petitioner, submits that the writ petition has become infructuous.
Mr. P. K. Bora, learned Standing Counsel appears for the Elementary Education Department.
In view of above, the writ petition stands disposed of as infructuous.
JUDGE Comparing Assistant