Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 24 in The Gujarat Emergency Medical Services Act, 2007

24. Definitions.

- In this Chapter, unless the context otherwise requires,-
(a)"Council" means the City Council or, as the case may be, the District Council,
(b)"member" means a member of the Council.