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State of Gujarat - Section

Section 3 in Gujarat Professional Technical Educational Colleges or Institutions (Procedure for Declaration of Centre of Excellence) Rules, 2014

3. Constitution of High Level Committee.

(1)There shall be constituted a Committee to be called a "High Level Committee" consisting of the following members, namely:-
(i)The Chairperson, to be nominated by the State Government who shall be selected from amongst the former Directors of IISCs or IIMs or NITs or HIT or TIFR or IITs or Former Vice-Chancellors or Renowned Educationists;
(ii)one member, to be nominated by the State Government from amongst the Eminent Educationists; and
(iii)one member, to be nominated by the State Government from amongst the Head of Industrial or reputed Business Houses.
(2)The Commissioner, Technical Education, Gujarat State, shall be ex-officio member Secretary of the Committee.
(3)The nominated member shall be entitled to receive the remuneration, fees, other charges and facilities as specified in Appendix II as may be decided by the State Government.