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State of Mizoram - Section

Section 126 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

126. Publication of results of the general election.

- As soon as may be after the expiration of the time fixed for the election of the members at any general election, the names of the members elected for various constituencies at such election shall be notified in the Gazette.