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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012

(1)The posts enumerated in Schedule-I shall be held by an officer for a tenure ordinarily not exceeding three years which may be extended by the Appointing Authority for further term not exceeding one year at a time hut the total tenure shall no? exceed five years in any case.