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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1)(iii) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(iii)recommend to the Board, such Regulations as are consistent with this Act regarding the academic functioning of the University including discipline of students.