Bombay High Court
Lahu Dashrath Thakur vs Schedules Tribe Certificate Scrutiny ... on 30 November, 2021
Author: S. G. Mehare
Bench: Ravindra V. Ghuge, S. G. Mehare
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
903 CIVIL APPLICATION NO.1364 OF 2021
IN WP/7154/2014 WITH WP/7154/2014 WITH CA/126/2020
IN WP/7154/2014 WITH WP/7106/2014
AMBAR RAGHUNATH MAHALE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
909 WRIT PETITION NO.1547 OF 2020
AKSHATA DHONDIRAM SURYAWANSHI
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
913 WRIT PETITION NO.7782 OF 2020
WITH WP/7812/2020
HARSHADA BALDEVSING THAKUR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
918 WRIT PETITION NO.5597 OF 2020
MADHUKAR UKHA BHAMARE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
919 WRIT PETITION NO.7259 OF 2020
KISHANSINGH SUDAMSINGH THAKUR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
920 WRIT PETITION NO.7863 OF 2020
TUAKRAM DEORAM THAKUR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
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AND
926 WRIT PETITION NO.126 OF 2008
WITH WP/1016/2008
PADMINI VITHAL THAKUR @ PADMINI MAHENDRA PAWAR
VERSUS
THE STATE OF MAHARASHTRA AND ORS
AND
927 WRIT PETITION NO.1653 OF 2008
VIJAY HARI SURYAWANSHI
VERSUS
THE STATE OF MAHARASHTRA AND ORS
AND
928 WRIT PETITION NO.3952 OF 2008
YESHWANT MOTIRAM SURYAWANSHI
VERSUS
THE STATE OF MAHARASHTRA AND ORS
AND
929 WRIT PETITION NO.7751 OF 2008
MANISHA MOHAN THAKUR
VERSUS
THE STATE OF MAH AND ORS
AND
930 WRIT PETITION NO.4670 OF 2010
WITH CA/8915/2015 IN WP/4670/2010
SUREKHA PUNDLIK THAKUR
VERSUS
THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY
AND ORS
AND
931 WRIT PETITION NO.6019 OF 2010
SANGAMRAO SAHEBRAO THAKUR
VERSUS
THE STATE OF MAH AND ORS
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AND
932 WRIT PETITION NO.6993 OF 2010
WITH WP/7080/2010
MAHESH BHATUSING BHAMRE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
AND
933 WRIT PETITION NO.7023 OF 2010
APARNA PADMAKAR RAJE
VERSUS
SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
NASHIK THROUGH MEMBER SECRETARY
AND
934 WRIT PETITION NO.7041 OF 2010
ABHISHEK PADMAKAR RAJE
VERSUS
SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
NASHIK AND ANR
AND
935 WRIT PETITION NO.8187 OF 2010
JYOTI RANTAN THAKUR
VERSUS
THE STATE OF MAHARASHTRA AND ORS
AND
936 WRIT PETITION NO.9041 OF 2010
SUNIL SHENFADU ALIAS SHIVAJI SALUNKE
VERSUS
THE STATE OF MAH AND ORS
AND
937 WRIT PETITION NO.10507 OF 2010
LEENA RAMESH THAKUR THROUGH HER FATHER RAMESH
DAYARAM THAKUR WAGH
VERSUS
THE STATE OF MAHARASHTRA AND ORS
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AND
938 WRIT PETITION NO.3923 OF 2012
TUSHAR ASHOK MAHALE
VERSUS
THE STATE OF MAH AND ORS
AND
939 WRIT PETITION NO.4449 OF 2012
ABHIJIT ASHOK MORE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
AND
940 WRIT PETITION NO.4522 OF 2012
SUREKHA MURLIDHAR MORE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
AND
941 WRIT PETITION NO.9283 OF 2012
WITH CA/13617/2012 IN WP/9283/2012
LAHU DASHRATH THAKUR
VERSUS
SCHEDULES TRIBE CERTIFICATE SCRUTINY COMMITTEE
AND ORS
AND
942 WRIT PETITION NO.10560 OF 2012
BALAJI VISHWAMBHAR JAMADAR
VERSUS
THE STATE OF MAH AND ORS
AND
944 WRIT PETITION NO.6664 OF 2014
BHATUSING EKNATH CHAVAN
VERSUS
SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE,
NANDURBAR AND ANOTHER
AND
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948 WRIT PETITION NO.12287 OF 2018
JANARDHAN VITTHALRAO GARUD
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
950 WRIT PETITION NO.2576 OF 2012
RAVINDRA SHARAD VISALE
VERSUS
THE STATE OF MAH AND ORS
...
Advocate for Respective Applicants/Petitioners : Mr.
A.S.Golegaonkar, Mr. M.A.Golegaonkar, Mr. S.C.Yeramwar, Mr.
S.M.Vibhute, Mr. S.R.Barlinge, Mr. S.S.Phatale, Mr. M.R.Wagh,
Mr. S.S.Chapalgaonkar, respectively.
AGP for Respective Respondents-State : Mr. S.B.Yawalkar, Mr.
S.R.Yadav-Lonikar, Smt. M.A.Deshpande, Smt. V.N.Patil-Jadhav,
Mr. S.G.Sangle, respectively.
Advocate for Respective Respondents : Mr. P. S. Patil, Mr.
D.G.Nagode, Mr. M.D.Narwadkar, Mr. K.C.Sant, Mr. V.N.Mane,
Mr. K.D.Bade-Patil, Mr. U.S.Malte, Mr. S.B.Deshpande, Mr.
A.G.Talhar, Mr. D.B.Bhange, Mr. A.B.Tele, Mr. P.R.Patil, Mr.
R.P.Phatake, Mr. A.R.Salve, Mr. P.P.More, Mr. S.T.Shelke, Mr.
N.N.Desale, Mr. S.S.Tope, Mr. D.P.Deshpande, Mr. D.P.Palodkar,
Mr. M.K.Goyanka, respectively.
...
CORAM : RAVINDRA V. GHUGE, AND
S. G. MEHARE, JJ.
DATE : 30.11.2021 PER COURT :-
1. In all these matters, the issue of Scheduled Tribe "Thakur" is involved. It has been conveyed earlier that the ::: Uploaded on - 01/12/2021 ::: Downloaded on - 02/12/2021 23:48:13 ::: 6 903-CA.1364-21 & 0rs.odt Hon'ble Apex Court is dealing with the said issue in Maharashtra Adiwasi Thakur, Jamat Swarakshan Samiti Vs. State of Maharashtra and connected matters. These matters are now listed on 15.12.2021 before the Hon'ble Apex Court.
2. On the request of the learned advocates for the petitioners, list these matters on 21.12.2021.
3. Interim relief granted earlier to continue. (S. G. MEHARE, J.) (RAVINDRA V. GHUGE, J.) ...
vmk/-
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