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Bombay High Court

Lahu Dashrath Thakur vs Schedules Tribe Certificate Scrutiny ... on 30 November, 2021

Author: S. G. Mehare

Bench: Ravindra V. Ghuge, S. G. Mehare

                                    1        903-CA.1364-21 & 0rs.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

             903 CIVIL APPLICATION NO.1364 OF 2021
     IN WP/7154/2014 WITH WP/7154/2014 WITH CA/126/2020
             IN WP/7154/2014 WITH WP/7106/2014
                      AMBAR RAGHUNATH MAHALE
                               VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                   AND
                     909 WRIT PETITION NO.1547 OF 2020
                  AKSHATA DHONDIRAM SURYAWANSHI
                               VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                   AND
                     913 WRIT PETITION NO.7782 OF 2020
                           WITH WP/7812/2020
                    HARSHADA BALDEVSING THAKUR
                               VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                   AND
                     918 WRIT PETITION NO.5597 OF 2020
                MADHUKAR UKHA BHAMARE AND ANOTHER
                               VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                   AND
                     919 WRIT PETITION NO.7259 OF 2020
                  KISHANSINGH SUDAMSINGH THAKUR
                               VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                   AND
                     920 WRIT PETITION NO.7863 OF 2020
                       TUAKRAM DEORAM THAKUR
                               VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS




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                                       2        903-CA.1364-21 & 0rs.odt


                                     AND
                      926 WRIT PETITION NO.126 OF 2008
                            WITH WP/1016/2008
      PADMINI VITHAL THAKUR @ PADMINI MAHENDRA PAWAR
                           VERSUS
             THE STATE OF MAHARASHTRA AND ORS
                                     AND
                     927 WRIT PETITION NO.1653 OF 2008
                         VIJAY HARI SURYAWANSHI
                                 VERSUS
                   THE STATE OF MAHARASHTRA AND ORS
                                     AND
                     928 WRIT PETITION NO.3952 OF 2008
                    YESHWANT MOTIRAM SURYAWANSHI
                                 VERSUS
                   THE STATE OF MAHARASHTRA AND ORS
                                     AND
                     929 WRIT PETITION NO.7751 OF 2008
                            MANISHA MOHAN THAKUR
                                     VERSUS
                           THE STATE OF MAH AND ORS
                                     AND
                     930 WRIT PETITION NO.4670 OF 2010
                    WITH CA/8915/2015 IN WP/4670/2010
                    SUREKHA PUNDLIK THAKUR
                            VERSUS
       THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY
                           AND ORS
                                     AND
                     931 WRIT PETITION NO.6019 OF 2010
                       SANGAMRAO SAHEBRAO THAKUR
                                   VERSUS
                         THE STATE OF MAH AND ORS




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                                     3        903-CA.1364-21 & 0rs.odt

                                   AND
                     932 WRIT PETITION NO.6993 OF 2010
                           WITH WP/7080/2010
                       MAHESH BHATUSING BHAMRE
                                 VERSUS
                   THE STATE OF MAHARASHTRA AND ORS
                                   AND
                     933 WRIT PETITION NO.7023 OF 2010
                    APARNA PADMAKAR RAJE
                            VERSUS
        SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
              NASHIK THROUGH MEMBER SECRETARY
                                   AND
                     934 WRIT PETITION NO.7041 OF 2010
                   ABHISHEK PADMAKAR RAJE
                            VERSUS
        SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
                        NASHIK AND ANR
                                   AND
                     935 WRIT PETITION NO.8187 OF 2010
                          JYOTI RANTAN THAKUR
                                 VERSUS
                   THE STATE OF MAHARASHTRA AND ORS
                                   AND
                     936 WRIT PETITION NO.9041 OF 2010
                  SUNIL SHENFADU ALIAS SHIVAJI SALUNKE
                                 VERSUS
                       THE STATE OF MAH AND ORS
                                   AND
                    937 WRIT PETITION NO.10507 OF 2010
      LEENA RAMESH THAKUR THROUGH HER FATHER RAMESH
                   DAYARAM THAKUR WAGH
                           VERSUS
             THE STATE OF MAHARASHTRA AND ORS




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                                      4        903-CA.1364-21 & 0rs.odt

                                     AND
                     938 WRIT PETITION NO.3923 OF 2012
                            TUSHAR ASHOK MAHALE
                                    VERSUS
                           THE STATE OF MAH AND ORS
                                     AND
                     939 WRIT PETITION NO.4449 OF 2012
                           ABHIJIT ASHOK MORE
                                  VERSUS
                   THE STATE OF MAHARASHTRA AND ORS
                                     AND
                     940 WRIT PETITION NO.4522 OF 2012
                       SUREKHA MURLIDHAR MORE
                                 VERSUS
                   THE STATE OF MAHARASHTRA AND ORS
                                     AND
                    941 WRIT PETITION NO.9283 OF 2012
                   WITH CA/13617/2012 IN WP/9283/2012
                   LAHU DASHRATH THAKUR
                            VERSUS
        SCHEDULES TRIBE CERTIFICATE SCRUTINY COMMITTEE
                           AND ORS
                                     AND
                    942 WRIT PETITION NO.10560 OF 2012
                        BALAJI VISHWAMBHAR JAMADAR
                                    VERSUS
                          THE STATE OF MAH AND ORS
                                     AND
                     944 WRIT PETITION NO.6664 OF 2014
                 BHATUSING EKNATH CHAVAN
                           VERSUS
       SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE,
                  NANDURBAR AND ANOTHER
                                     AND




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                                       5         903-CA.1364-21 & 0rs.odt


                    948 WRIT PETITION NO.12287 OF 2018
                    JANARDHAN VITTHALRAO GARUD
                               VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                      AND
                     950 WRIT PETITION NO.2576 OF 2012
                            RAVINDRA SHARAD VISALE
                                    VERSUS
                           THE STATE OF MAH AND ORS
                                   ...
          Advocate for Respective Applicants/Petitioners : Mr.
     A.S.Golegaonkar, Mr. M.A.Golegaonkar, Mr. S.C.Yeramwar, Mr.
     S.M.Vibhute, Mr. S.R.Barlinge, Mr. S.S.Phatale, Mr. M.R.Wagh,
                  Mr. S.S.Chapalgaonkar, respectively.
      AGP for Respective Respondents-State : Mr. S.B.Yawalkar, Mr.
     S.R.Yadav-Lonikar, Smt. M.A.Deshpande, Smt. V.N.Patil-Jadhav,
                      Mr. S.G.Sangle, respectively.
         Advocate for Respective Respondents : Mr. P. S. Patil, Mr.
      D.G.Nagode, Mr. M.D.Narwadkar, Mr. K.C.Sant, Mr. V.N.Mane,
        Mr. K.D.Bade-Patil, Mr. U.S.Malte, Mr. S.B.Deshpande, Mr.
        A.G.Talhar, Mr. D.B.Bhange, Mr. A.B.Tele, Mr. P.R.Patil, Mr.
       R.P.Phatake, Mr. A.R.Salve, Mr. P.P.More, Mr. S.T.Shelke, Mr.
      N.N.Desale, Mr. S.S.Tope, Mr. D.P.Deshpande, Mr. D.P.Palodkar,
                     Mr. M.K.Goyanka, respectively.
                                    ...

                               CORAM : RAVINDRA V. GHUGE, AND
                                       S. G. MEHARE, JJ.

DATE : 30.11.2021 PER COURT :-

1. In all these matters, the issue of Scheduled Tribe "Thakur" is involved. It has been conveyed earlier that the ::: Uploaded on - 01/12/2021 ::: Downloaded on - 02/12/2021 23:48:13 ::: 6 903-CA.1364-21 & 0rs.odt Hon'ble Apex Court is dealing with the said issue in Maharashtra Adiwasi Thakur, Jamat Swarakshan Samiti Vs. State of Maharashtra and connected matters. These matters are now listed on 15.12.2021 before the Hon'ble Apex Court.

2. On the request of the learned advocates for the petitioners, list these matters on 21.12.2021.

3. Interim relief granted earlier to continue. (S. G. MEHARE, J.) (RAVINDRA V. GHUGE, J.) ...

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