Section 13 in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963
13. Register of fines [Section 17 (1)].
(1)Every employer shall maintain a register of fines and realization thereof in Form "E".(2)At the beginning of the register shall be entered serially numbered approved purposes for which the fines realised can be expended.
