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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(2)If during the course of testing or checking any errors other then clerical error discovered the supervisor kanungo shall enter them in a list in Form Z. A. F. No. 1 and submit the list to the tahsildar. Separate list shall be made for each mahal.