Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Rizwana Khan vs Mohd Abbas on 18 January, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                         $~31 and 32.
                         *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +     CRL.REV.P. 284/2020
                               RIZWANA KHAN                                 ..... Petitioner
                                               Through
                                               versus
                               MOHD ABBAS                                   ..... Respondent
                                               Through: Mr. Abhishek Bakshi and Mr. Samar
                                               Khan, Advocates

                         +     CRL.REV.P. 321/2020 and CRL.M.A. 13953/2020
                               MOHD ABBAS                                   ..... Petitioner
                                               Through: Mr. Abhishek Bakshi and Mr. Samar
                                               Khan, Advocates
                                               versus
                               RIZWANA KHAN                                 ..... Respondent
                                               Through

                               CORAM:
                               HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                               (VIA VIDEO CONFERENCING)
                                        ORDER

% 18.01.2022

1. On the last date of hearing, Trial Court Record was requisitioned however, the same is still awaited. The Registry shall ensure that the same is requisitioned and made available to the Court before the next date of hearing.

2. List on 28.04.2022.

MANOJ KUMAR OHRI, J JANUARY 18, 2022 na Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND