Delhi High Court - Orders
Rizwana Khan vs Mohd Abbas on 18 January, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~31 and 32.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 284/2020
RIZWANA KHAN ..... Petitioner
Through
versus
MOHD ABBAS ..... Respondent
Through: Mr. Abhishek Bakshi and Mr. Samar
Khan, Advocates
+ CRL.REV.P. 321/2020 and CRL.M.A. 13953/2020
MOHD ABBAS ..... Petitioner
Through: Mr. Abhishek Bakshi and Mr. Samar
Khan, Advocates
versus
RIZWANA KHAN ..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
(VIA VIDEO CONFERENCING)
ORDER
% 18.01.2022
1. On the last date of hearing, Trial Court Record was requisitioned however, the same is still awaited. The Registry shall ensure that the same is requisitioned and made available to the Court before the next date of hearing.
2. List on 28.04.2022.
MANOJ KUMAR OHRI, J JANUARY 18, 2022 na Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND