Section 3(1) in Post Office Savings Account Scheme, 2019
(1)An account may be opened by making an application in Form-1 by the following:-(a)a single adult;(b)two adults jointly;(c)a guardian on behalf of a minor;(d)a guardian on behalf of a person of unsound mind;(e)a minor who has attained the age of ten years, in his own name:Provided that only one account can be opened by an individual as a single account:Provided further that an account under clause (e) can only be opened if an account under clause (c) does not exist in the name of the minor or vice versa.
