Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 7 in The Goa, Daman and Diu Administrative Tribunal Regulation, 1971 7. The Chairman may, suo moto or on an application of any party withdraw any case to be heard by a special Bench to be constituted by him for the purpose.
