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Gauhati High Court

Sri Jitumoni Borah vs The Icici Lombard General Insurance ... on 27 September, 2023

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                         Page No.# 1/2

GAHC010211212022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/3130/2022

            SRI JITUMONI BORAH
            S/O LATE TARUN CH. BORAH, R/O VILL. and P.O. BIRAHIGAON, P.S. and
            DIST. NAGAON, ASSAM.



            VERSUS

            THE ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED,
            HAVING ITS REGISTERED AND HEAD OFFICE AT ICICI BANK TOWERS,
            BANDRA KURLA COMPLEX, MUMBAI-400051 AND ONE OF THE
            REGIONAL OFFICE AT APEEJAY HOUSE, PARK STREET, KOLKATA-700016
            AND ONE OF THE BRANCH AT M.S.S. PATH (G.S. ROAD), CHRISTIANBASTI,
            GUWAHATI-781005, ASSAM



Advocate for the Petitioner   : MR.P SUNDI

Advocate for the Respondent :




             Linked Case : MACApp./263/2016

            SRI JITUMONI BORAH
            S/O LATE TARUN CH. BORAH
            R/O VILL. and P.O. BIRAHIGAON
            P.S. and DIST. NAGAON
            ASSAM.
                                                                        Page No.# 2/2

            VERSUS

           ICICI LOMBARD GENERAL INSURANCE CO. LTD.
           JORHAT BRANCH
            DIST. JORHAT
            ASSAM.


            ------------
            Advocate for : MR.P SUNDI
           Advocate for : MR.K BORAR appearing for ICICI LOMBARD GENERAL
           INSURANCE CO. LTD.



                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 27.09. 2023 As agreed to by the learned counsel for both the parties, list the matter after one week.

JUDGE Comparing Assistant