Gauhati High Court
Sri Jitumoni Borah vs The Icici Lombard General Insurance ... on 27 September, 2023
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/2
GAHC010211212022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3130/2022
SRI JITUMONI BORAH
S/O LATE TARUN CH. BORAH, R/O VILL. and P.O. BIRAHIGAON, P.S. and
DIST. NAGAON, ASSAM.
VERSUS
THE ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED,
HAVING ITS REGISTERED AND HEAD OFFICE AT ICICI BANK TOWERS,
BANDRA KURLA COMPLEX, MUMBAI-400051 AND ONE OF THE
REGIONAL OFFICE AT APEEJAY HOUSE, PARK STREET, KOLKATA-700016
AND ONE OF THE BRANCH AT M.S.S. PATH (G.S. ROAD), CHRISTIANBASTI,
GUWAHATI-781005, ASSAM
Advocate for the Petitioner : MR.P SUNDI
Advocate for the Respondent :
Linked Case : MACApp./263/2016
SRI JITUMONI BORAH
S/O LATE TARUN CH. BORAH
R/O VILL. and P.O. BIRAHIGAON
P.S. and DIST. NAGAON
ASSAM.
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VERSUS
ICICI LOMBARD GENERAL INSURANCE CO. LTD.
JORHAT BRANCH
DIST. JORHAT
ASSAM.
------------
Advocate for : MR.P SUNDI
Advocate for : MR.K BORAR appearing for ICICI LOMBARD GENERAL
INSURANCE CO. LTD.
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 27.09. 2023 As agreed to by the learned counsel for both the parties, list the matter after one week.
JUDGE Comparing Assistant