Punjab-Haryana High Court
State Of Haryana And Another vs Manphool Singh And Others on 23 January, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4813 of 2010 (O&M)
(L.A.C. No.148 of 2006)
State of Haryana and another
...... Appellants
Versus
Manphool Singh and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. Ashish Gupta, Asstt. Advocate General, Haryana. Mr. Sandeep Goyal, Advocate for the land owners.
Mr. D.V. Sharma, Senior Advocate with Ms. Shivani Sharma, Advocate for HUDA. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2218 of 2007, titled as Smt. Maya and others Vs. State of Haryana and others.
(RAJESH BINDAL) 23.01.2012 JUDGE sarita