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Himachal Pradesh High Court

Ramesh Kumar vs . Baba Balak Nath Temple Trust & Ors. on 12 September, 2025

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Ramesh Kumar Vs. Baba Balak Nath Temple Trust & Ors.

CWP No.1282 of 2023 .

12.09.2025 Present: Mr. Rupesh Kumar, Advocate vice Mr. Parav Sharma, Advocate, for the petitioner. Mr. Sanjeev Sood and Mr. Rahul Gathania, Advocates, for the respondents.

CMP No.12150 of 2025 Reply, as prayed for, be filed within three weeks.

List thereafter.

Jyotsna Rewal Dua September 12, 2025 Judge Mukesh ::: Downloaded on - 12/09/2025 21:36:25 :::CIS