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State of Uttarakhand - Section

Section 1 in Societies Registration (Uttarakhand Amendment) Act, 2019

1. Short title, extent and commencement.

(1)This Act may be called the Societies Registration (Uttarakhand Amendment) Act, 2019.
(2)It extends to the whole of the State of Uttarakhand.
(3)It shall come into force at once.