Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Gujarat - Subsection Section 31(a) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007 (a)On the constitution of the Committee, there shall be called the first meeting thereof for the election of its Chairperson from amongst the members.
