Delhi High Court - Orders
M/S. Kashish Gems & Jewellery Pvt Lt. & ... vs Bank Of India on 13 March, 2020
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 681/2016 and Crl.M.A.Nos.16314/2016 & 16344/2016
M/S. KASHISH GEMS & JEWELLERY PVT LT. & ANR.
..... Petitioners
Through: Mr.Praveen Chauhan and Mr.Vineet
K. Wadhwa, Advocates.
versus
BANK OF INDIA ..... Respondent
Through: Mr.Vipin Jai, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 13.03.2020 At the joint request of learned counsel for the parties, re-notify on 04.08.2020.
MANOJ KUMAR OHRI, J MARCH 13, 2020 'dc'