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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(c) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(c)existing ships of four hundred gross tonnage and above, five years after the date of 27th day of September 2003;