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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

Bombay Presidency - Subsection

Section 67(1)(b) in The Bombay Forest Rules, 1942

(b)for forest-produce from land other than that described in clause (a), the Conservator of Forests, the Divisional Forest Officer, the Sub-Divisional Forest Officer or any other Officer including a Revenue Patel or Police Patel or Village Accountant, authorised in this behalf in writing by the Conservator of Forests, Divisional Forest Officer or Sub-Divisional Forest Officer;