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Punjab-Haryana High Court

Jaswant Kaur & Another vs State Of Punjab & Others -Respondents on 15 July, 2009

Author: Rajan Gupta

Bench: Rajan Gupta

IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH

                                Crl. Misc. No. M-18825 of 2009
                                Date of decision: July 15, 2009


Jaswant Kaur & another                       -Petitioners

            Versus

State of Punjab & others                     -Respondents


Coram       Hon'ble Mr. Justice Rajan Gupta

Present:    Mr. TP Singh, Advocate, for the petitioners.


Rajan Gupta, J.(Oral)

Counsel prays that he be permitted to withdraw the present petition with liberty to the petitioners to avail of any other remedy, available to them under the law.

Dismissed as withdrawn with the liberty as aforesaid.

[Rajan Gupta] Judge July 15, 2009.

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