Punjab-Haryana High Court
Jaswant Kaur & Another vs State Of Punjab & Others -Respondents on 15 July, 2009
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Crl. Misc. No. M-18825 of 2009
Date of decision: July 15, 2009
Jaswant Kaur & another -Petitioners
Versus
State of Punjab & others -Respondents
Coram Hon'ble Mr. Justice Rajan Gupta
Present: Mr. TP Singh, Advocate, for the petitioners.
Rajan Gupta, J.(Oral)
Counsel prays that he be permitted to withdraw the present petition with liberty to the petitioners to avail of any other remedy, available to them under the law.
Dismissed as withdrawn with the liberty as aforesaid.
[Rajan Gupta] Judge July 15, 2009.
'ask'