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Delhi High Court - Orders

Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 6 March, 2023

Author: Manmohan

Bench: Manmohan

                              $~2 to 4

                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     FAO(OS) (COMM) 173/2022 & C.M. Nos. 30294-30296/2022
                                    GODADDY.COM LLC                                 ..... Appellant
                                                   Through:   Mr.Darpan Wadhwa, Sr.Advocate
                                                              with Mr. Moazzam Khan, Mr.Alipak
                                                              Banerjee, Ms.Shweta Sahu, Mr. Parva
                                                              Khare, Ms. Anvita Goel and Mr. Brijesh
                                                              Ujjainwal, Advocates.

                                                   versus

                                    SNAPDEAL PRIVATE LIMITED AND ORS               ..... Respondents
                                                   Through:   Mr.Harish Vaidyanathan Shankar,
                                                              CGSC with Mr.Srish Kumar Mishra,
                                                              Mr.Sagar Mehlawat and
                                                              Mr.Alexander Mathai Paikaday,
                                                              Advocates for R-31.
                                                              Ms. Shwetasree Majumder with Mr.
                                                              Aditya Verma, Ms. Tanya Varma,
                                                              Ms. Lalita Sowmya Priya Pemmoraju,
                                                              Mr. K.Rigved Prasad and Ms. Devyani
                                                              Nath, Advocates


                              +     FAO(OS) (COMM) 174/2022 & C.M. Nos. 30300-30302/2022
                                    ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
                                                                                     ..... Appellants
                                                   Through:   Mr. Dayan Krishnan, Sr.Advocate
                                                              with Mr.Alipak Banerjee, Ms.Shweta
                                                              Sahu, Mr. Brijesh Ujjainwal and Mr.
                                                              Parva Khare, Advocates.

                                                   versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:07.03.2023
18:53:48
                                   SNAPDEAL PRIVATE LIMITED AND ORS                ..... Respondents
                                                  Through:   Mr.Harish Vaidyanathan Shankar,
                                                             CGSC with Mr.Srish Kumar Mishra,
                                                             Mr.Sagar Mehlawat and
                                                             Mr.Alexander Mathai Paikaday,
                                                             Advocates for R-31.
                                                             Ms. Shwetasree Majumder with Mr.
                                                             Aditya Verma, Ms. Tanya Varma,
                                                             Ms. Lalita Sowmya Priya Pemmoraju,
                                                             Mr. K.Rigved Prasad and Ms. Devyani
                                                             Nath, Advocates


                              +   FAO(OS) (COMM) 209/2022 & C.M. Nos. 35847/2022,
                                  35849/2022
                                  SNAPDEAL LIMITED                            ..... Appellant
                                                  Through:   Ms. Shwetasree Majumder with Mr.
                                                             Aditya Verma, Ms. Tanya Varma,
                                                             Ms. Lalita Sowmya Priya Pemmoraju,
                                                             Mr. K.Rigved Prasad and Ms. Devyani
                                                             Nath, Advocates

                                                  Versus

                                  GODADDY.COM, LLC AND OTHERS               ..... Respondents
                                              Through: Mr. Dayan Krishnan, Sr.Advocate
                                                             with Mr. Alipak Banerjee, Ms.Shweta
                                                             Sahu, Mr. Brijesh Ujjainwal and Mr.
                                                             Parva Khare, Advocates for R-1 to 4,
                                                             10, 23, 26 and 31
                                                             Ms. Swati Bhardwaj, Advocate for
                                                             Mr.Apoorv Kurup, Advocate for R-
                                                             33.

                                  CORAM:
                                  HON'BLE MR. JUSTICE MANMOHAN
                                  HON'BLE MR. JUSTICE SAURABH BANERJEE



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:07.03.2023
18:53:48
                                                        ORDER

% 06.03.2023 Arguments heard in part. List the matter on the date already fixed i.e. 7th March, 2023 at 2:30 PM.

MANMOHAN, J SAURABH BANERJEE, J MARCH 6, 2023/akr Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:07.03.2023 18:53:48