Allahabad High Court
Alok Mishra And Another vs Sri Maahesh Trivedi And Another on 18 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1259 of 2006 Petitioner :- Alok Mishra And Another Respondent :- Sri Maahesh Trivedi And Another Petitioner Counsel :- Mahendra Pratap Singh Respondent Counsel :- Smt. Tanuja Somvanshi,Smt. Tanuja Somvanshi Hon'ble Satyendra Singh Chauhan,J.
Heard.
This is an application for impleadment. Application is allowed.
Let S/ Sri Sudhir Kumar Srivastava and Akhilesh Kumar be impleaded as opposite party nos. 4 and 5 in the array of parties. Let notices be issued to the newly impleaded opposite parties for which petitioner shall take steps within a week. Order Date :- 18.1.2010 BLY