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Allahabad High Court

Alok Mishra And Another vs Sri Maahesh Trivedi And Another on 18 January, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- CONTEMPT No. - 1259 of 2006

Petitioner :- Alok Mishra And Another
Respondent :- Sri Maahesh Trivedi And Another
Petitioner Counsel :- Mahendra Pratap Singh
Respondent Counsel :- Smt. Tanuja Somvanshi,Smt. Tanuja Somvanshi

Hon'ble Satyendra Singh Chauhan,J.


Heard.

This is an application for impleadment. Application is allowed.

Let S/ Sri Sudhir Kumar Srivastava and Akhilesh Kumar be impleaded as opposite party nos. 4 and 5 in the array of parties. Let notices be issued to the newly impleaded opposite parties for which petitioner shall take steps within a week. Order Date :- 18.1.2010 BLY