Bombay High Court
Altus Uber Imo No. 9385300 vs Siem Offshore Rederi As And Swordfish ... on 8 February, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL LODGING NO. 465 OF 2018
In
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS 2280 OF 2018
Altus Uber Imo No. 9385300 ....Petitioner
V/S
Siem Offshore Rederi As ....Respondent
WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 1089 OF 2018 In COMMERCIAL APPEAL LODGING NO . 465 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 1137 OF 2018 In COMMERCIAL APPEAL LODGING NO . 465 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As And Swordfish Shipco ....Respondent Limited (intervener)
-Mr.Sunip Sen a/w Mr.Pandurang Pol and Ms.Priyanka Pol i/b Pol Legal Juris for the Applicant/Appellant
-Mr.Prashant Pratap a/w Mr. Vishal Muglikar,Mr.Nishaan Page 1/2 ::: Uploaded on - 11/02/2019 ::: Downloaded on - 16/03/2019 14:46:31 ::: Shetty i/b Kaushik S.Krishnawmay for the Respondent (Orig.Plaintiff)
-Mr.Akshay Kolse Patil, Mr.Anitava Majumdar Ms.Mitali Chakravarty i/b Bose & Mitra & Co for the applicant-Intervenor in NMCAL/1137/2018 CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 8th February, 2019 P.C. :
Stand over to 22/02/2019.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 11/02/2019 ::: Downloaded on - 16/03/2019 14:46:31 :::