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Bombay Presidency - Section

Section 105 in The Bombay Forest Rules, 1942

105. Mode of application for conversion of timber other than sandalwood.

- If the timber obtained from trees other than sandalwood, referred to in rule 94, is sought to be converted at a place to which the provisions of rule 88 are applicable, the applicant shall apply in writing for permission of to the Range Forest Officer giving him the particulars as to the place, time and quantity of timber sought to be converted and such other particulars as may be required by that officer.