Orissa High Court
M/S.Opg Ispat (P) Ltd vs Oerc on 1 July, 2021
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC No.9103 of 2018
M/s.OPG Ispat (P) Ltd., Balanda, .... Petitioner
Sundargarh represented by its
Director, Sri Ramchand Shaw.
M/s.Biplab Mohanty and associates, Advocates
-versus-
OERC, represented through its .... Opposite Parties
Chairman, Bhubaneswar & ors.
Mr. B. Mohapatra, learned counsel for O.P.1 &
Mr.P.K.Tripathy and associates for O.Ps.2 4 & 5
CORAM:
JUSTICE BISWANATH RATH
ORDER
01.07.2021 Order No.
03. 1. This matter is taken up through video conferencing mode.
2. Learned counsel for the petitioner has filed a memo, which is placed at Flag-B, seeking withdrawal of the writ petition.
3. Writ Petition stands dismissed as withdrawn.
4. As the restrictions due to resurgence of COVID-19 situation are continuing, learned counsel for the parties may utilize a print out of the order available in the High Court's website, at par with certified copy, subject to attestation by the concerned Advocate, in the manner prescribed vide Court's Notice No.4587, dated 25th March, 2020 as modified by Court's notice No.4798, dated 15th April, 2021.
(Biswanath Rath)
Umakanta Sahoo Judge
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