Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Chattisgarh High Court

D.D.B. - K.M.C. Jv, (Joint Venture) vs State Of Chhattisgarh 45 Wps/510/2019 ... on 24 January, 2019

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                   WPC No.211 of 20 19
             D.D.B. - K.M.C. JV, (Joint Venture) Versus State of Chhattisgarh




24/01/2019

Shri Apoorva Tripathi, Advocate for the petitioner.

Shri Rajesh Singh, Dy. G.A. for the State. As prayed, post the matter in the next week.

                            Sd/-                                        Sd/-
                  (Prashant Kumar Mishra)                       (Vimla Singh Kapoor)
                         Judge                                      Judge




  Ayushi