Calcutta High Court (Appellete Side)
Rameswar Bhakat vs Union Of India & Ors on 16 February, 2018
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
1 16.02.2018
ss W.P.19363(W) of 2000 Rameswar Bhakat Vs. Union of India & ors.
None appears on behalf of either of the parties when the matter is taken up for hearing. No accommodation is prayed for. This matter is appearing in the list since 2nd February, 2018.
Let this matter appear on 23rd February, 2018 as a last chance.
(Shekhar B. Saraf, J.)