Calcutta High Court (Appellete Side)
Lokenath Pramanick vs Unknown on 24 August, 2020
1 24.08.2020
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Item No. 33(O.P.) ab/agm C.R.M. 5310 of 2020 + C.R.A.N. 3627 of 2020 With C.R.M 414 of 2020 In Re:- An application for bail under Section 439 of the Code of Criminal Procedure;
And In the matter of : Lokenath Pramanick ... petitioner.
Mr. Arka Chakraborty. ...For the petitioner.
It appears that the Custom Authorities are required to be served, as the said Authorities appeared in CRM 414 of 2020 filed by the co-accused.
The petitioner is directed to serve the copy of the instant application upon the Custom Authorities by tomorrow.
Let this matter appear in the next week.
(Tirthankar Ghosh, J.) (Harish Tandon, J.)