Himachal Pradesh High Court
Vijay Kumar & Ors. vs . Temple Trust Jwalamukhi & Ors. on 28 July, 2025
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Vijay Kumar & Ors. Vs. Temple Trust Jwalamukhi & Ors.
CWP No.3066 of 2024 .
28.07.2025 Present: Mr. Somesh Sharma, Advocate, for the petitioners.
Mr. Deepak Sharma, Advocate for respondent No.1 and 2.
None for respondent No.3.
Ms. Menka Raj Chauhan, learned Deputy Advocate General submits that she has no instructions to appear for respondent No.3.
It appears that notice has not been issued to respondent No.3. Hence, issue notice to respondent No.3, returnable within four weeks, on taking steps within a week.
Rejoinder to the reply already on record be filed in the meanwhile.
List after four weeks.
Jyotsna Rewal Dua
July 28, 2025 Judge
Mukesh
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