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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2A(11) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(11)Payment of any fees under these rules through the Government Treasury or State Bank of India shall be credited under the Head of Account '087-Labour and Employment-U.P. Dookan Aur Vanijya Adhishthan Adhiniyam-Nibandhan Fees'.