Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(j) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013 (j)'Special Area' means the area specified in the Schedule -I and any other area specified as such in any Government Notification thereto;
