Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(3) in The Punjab Excise Act, 1914

(3)When any sub-Divisional Magistrate makes a direction under sub-section (1) or [any Executive Magistrate] [Substituted for the words 'a magistrate' by the Punjab Separation of Judicial and Executive Functions, Act, 1964 (Punjab Act No. 25 of 1964).] makes a direction under sub-section