Calcutta High Court
Commissioner Of Income Tax vs M/S. Amricon Agrovet (P) Ltd on 27 February, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
ITAT No. 11 of 2014
G.A. No.115 of 2014
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX, CENTRAL-I, KOLKATA
Versus
M/s. AMRICON AGROVET (P) LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA Date : 27th February, 2014.
Ms M. Bhargava, Advocate for the Appellant The Court : Learned Advocate for the appellant submits that service has not yet been completed and accordingly she prayed for four weeks time. In that view of the matter, let the matter appear in the list four weeks hence. Service to be effected in the meantime. Affidavit-of-Service be filed.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) km AR(CR)