Madhya Pradesh High Court
Saligram @ Salagram vs The State Of Madhya Pradesh on 13 June, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 26897 of 2022 (SALIGRAM @ SALAGRAM Vs THE STATE OF MADHYA PRADESH) Dated : 13-06-2022 Shri Gaurav Kumar Verma, learned counsel for the applicant.
Shri S.S.Thakur Dy. G.A. appearing on behalf of Advocate General/State.
As prayed by counsel for the applicant, list the matter after one week.
(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.06.14 15:48:44 IST