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Bombay High Court

Anjana Raghunath Rokade vs Mhada And 3 Ors on 18 February, 2019

Bench: A.A. Sayed, Riyaz Iqbal Chagla

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

                    WRIT PETITION NO. 3105 OF 2016

     Anjana Raghunath Rokade                                   ....Petitioner
                V/S
     Mhada And 3 Ors.                                       ....Respondent

WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 90 OF 2017 In WRIT PETITION 3105 OF 2016 Anjana Raghunath Rokade ....Petitioner V/S Mhada And 3 Ors. ....Respondent Prachi Khandge i/b M P Vashi Associates For Petitioner Prashant Daulatrao Patil Resp No.3 Sharmila U Deshmukh Res No.1 CORAM : A.A. SAYED & RIYAZ IQBAL CHAGLA, JJ DATE : 18th February, 2019 P.C. :

At the request of learned advocate for the petitioners, Stand over to 22/2/2019.
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