Punjab-Haryana High Court
Paramjit Kaur vs Mohinder Kaur And Others on 19 September, 2018
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA No.4667 of 2010 (O&M)
Date of Order:19th September, 2018
Paramjit Kaur ..Appellant
Versus
Smt. Mohinder Kaur and others ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr.Askwani Kumar Chopra, Sr. Advocate, with
Mr. Akshit Chaudhary, Advocate and
Ms. Eesha Khanna, Advocate,
for the appellants.
Mr. Naresh Kumar, Advocate,
for the respondents.
ANIL KSHETARPAL, J.
For orders, see order of even date passed in Regular Second Appeal No.4665 of 2010 titled as Nirmaljit Kaur and another v. Kuldip Singh and others.
19th September, 2018 (ANIL KSHETARPAL)
nt JUDGE
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