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State of Arunachal Pradesh - Section

Section 13 in Arunachal Pradesh Health Services Rules, 1990

13. Temporary filling of service post.

- The controlling authority may also make temporary arrangement to fill any duty post without consultation with the Selection Committee/Departmental Promotion Committee/State Public Service Commission, as the case may be, for such period not exceeding tow year or for such period as may be prescribed by the Government from time to time.