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State of Rajasthan - Section

Section 2 in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968

2. Revocation.

- The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1957 are hereby revoked but not so as to affect anything done or action taken under the rules so revoked.