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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(3) in ELECTRONIC MEDIA ADVERTISING POLICY, 2023

(3)The empanelment and rates will be valid for two year and may be extended as the Director or the committee of the DIPR Government of Punjab may decide. However, in case of more than 15% variation ‘iri TAM/RAM (Radio Audience Measurement) rating of any Channel/Station continuously for a6 months period, the Director can review the rates of any such Channel/Station.