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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3)(c) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(c)to be responsible for drawing up the courses of study, scheme of examination and framing the syllabi of different subjects prescribed for the various Departments in the Faculty;