Gujarat High Court
Fazalali Yusufali Chunawala-Decd. ... vs Hatimbhai Haidarali Chunawala & on 20 September, 2016
Author: Z.K.Saiyed
Bench: Z.K.Saiyed
C/SA/86/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SECOND APPEAL NO. 86 of 2016
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FAZALALI YUSUFALI CHUNAWALA-DECD. THROUGH ABBASALI
FAZALALI & 1....Appellant(s)
Versus
HATIMBHAI HAIDARALI CHUNAWALA & 1....Respondent(s)
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Appearance:
MR SK BUKHARI, ADVOCATE for the Appellant(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 20/09/2016
ORAL ORDER
Notice to the other side returnable on 15.11.2016.
(Z.K.SAIYED, J.) PALAK Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Sep 21 07:22:36 IST 2016