Calcutta High Court
Qumex Moulds Pvt. Ltd vs Om Prakash Agarwal Karta Of O.P. Agarwal ... on 9 January, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
CA No. 6 of 2015
CP No. 1010 of 2014
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
IN THE MATTER OF :
QUMEX MOULDS PVT. LTD.
-AND-
OM PRAKASH AGARWAL KARTA OF O.P. AGARWAL HUF
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 9th January, 2015.
Appearance:
Mr. Sachin Shukla, Adv.
The Court : This restoration application appears to have been filed upon affirmation by a notary of Bangalore. No leave of Court was obtained to have a notarised application filed before this Court.
The restoration application, not having been filed in accordance with the rules of this Court, is liable to be summarily dismissed and is, accordingly, dismissed.
(BISWANATH SOMADDER, J.) bp.