Calcutta High Court (Appellete Side)
Ct 22 vs State Of West Bengal & Ors on 23 December, 2021
Author: Aniruddha Roy
Bench: Aniruddha Roy
50 23.12.2021 WPA 8640 of 2007 sd Nioranjan Sardar Ct 22 Vs. State of West Bengal & Ors.
(Via Video Conference) Pursuant to the orders dated 10.12.2021 and 17.12.2021, when necessary directions were made, the writ petition appears today.
Today, even at the second call, none appears for the parties neither any accommodation has been sought for.
In view of the above, the writ petition, WPA 8640 0f 2007 is dismissed for non prosecution.
Interim order, if any, stands vacated.
( Aniruddha Roy J. )