Delhi High Court - Orders
Cross Trade Links vs Ecgc Limited & Anr on 16 April, 2026
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 3238/2024
CROSS TRADE LINKS .....Petitioner
Through: None.
versus
ECGC LIMITED & ANR. .....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 16.04.2026
1. This hearing has been conducted through hybrid mode. CM APPL. 24550/2026 (for leave to file additional documents on behalf of respondent) in CM(M) 3238/2024
2. This is an application filed under Article 227 of the Constitution of India, 1950 read with Section 151 of the Code of Civil Procedure, 1908 on behalf of the respondent seeking permission to file additional documents.
3. Nobody has appeared on behalf of the respondent.
4. List on the date already fixed in the matter i.e., 15th September, 2026.
RAJNEESH KUMAR GUPTA, J APRIL 16, 2026/nd/isk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/04/2026 at 22:50:26