Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(3)(c) in Tamil Nadu Local Bodies Ombudsman Act, 2014 (c)any complaint filed after the expiry of five years from the date on which the occurrence is said to have taken place.