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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan Mineral Prevention of Illegal Mining Transportation and Storage Rules, 2007

(3)The establishment of check post for a period exceeding 2 years shall be Notification in the Official Gazette and in other cases, Notification at the place of establishment of check post and on the Notification Board of the Office of the concerned Mining Engineer/Assistant Mining Engineer shall suffice.