Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(iii) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(iii)a statement showing the names of the owners of holdings with particulars of field numbers, shares, class of land, tenure area, assessment and encumbrances, if any, after getting the record-of-rights up-to-date;